Section 22 in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011
22. Regulation of water supply from irrigation work
- The Assistant Executive Engineer concerned shall notify in respect of each irrigation work(a)the area under the irrigable command of such irrigation work;(b)the time of letting out water for irrigation;(c)the period of supply;(d)the quantity of supply; and(e)the time of supply to different areas.
