Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Bihar - Subsection Section 7(2) in Bihar Neera (Unfermented Juice of Palms) Rules, 2017 (2)The Inspecting officer shall also inspect the palm tree product for the presence of intoxicants and alcohol content and any adulteration.
