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State of Bihar - Section

Section 7 in Bihar Neera (Unfermented Juice of Palms) Rules, 2017

7. Inspection.

(1)Any excise officer not below the rank of Sub-inspector may inspect tapping of tree and other places where neera product is manufactured, stored or sold.
(2)The Inspecting officer shall also inspect the palm tree product for the presence of intoxicants and alcohol content and any adulteration.
(3)The officer shall record his observations in the inspection book maintained and forward the report to higher authority for necessary action and also take necessary action as per rules.