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[Cites 0, Cited by 0] [Section 67(3)] [Section 67] [Entire Act]

State of Uttar Pradesh - Subsection

Section 67(3)(xxvi) in The U.P. Factories Rules, 1950

(xxvi)four first-aid boxes or cupboards stocked to the standards prescribed under Section 45(1) of the Factories Act, 1948,