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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Uttar Pradesh - Subsection

Section 67(3) in The U.P. Factories Rules, 1950

(3)The ambulance room or dispensary shall be separate from the rest of the factory and shall be used only for the purpose of treatment and rest. It shall have a floor area of at least 250 square feet and smooth, hard and Impervious walls and floor and shall be adequately ventilated and lighted by both natural and artificial means. An adequate supply of wholesome drinking water shall be laid on and the room shall contain at least-
(i)a glazed sink with hot and cold water always available,
(ii)a table with a smooth top at least 6' x 3'- 6",
(iii)means for sterilizing instruments and other articles,
(iv)a douche,
(v)two stretchers,
(vi)two buckets or containers with close fitting lids,
(vii)two rubber hot water bags,
(viii)a kettle and spirit stove or other suitable means of boiling water,
(ix)twelve plain wooden splints 36" x 4" x ¼",
(x)twelve plain wooden splints 14" x 3" x ¼",
(xi)six plain 'wooden splints 10" x 2" x ¼",
(xii)six woollen blankets,
(xiii)one pair artery forceps,
(xiv)one bottle of brandy,
(xv)two medium size sponges,
(xvi)six hand towels,
(xvii)four "kidney" trays,
(xiii)four cakes carbolic soap,
(xix)two glass tumblers, and two wine glasses,
(xx)graduated medium glass with teaspoon,
(xxi)one eye bath,
(xxii)one bottle (21 lb. carbolic lotion 1 in 20),
(xxiii)three chairs,
(xxiv)one screen,
(xxv)one electric hand torch,
(xxvi)four first-aid boxes or cupboards stocked to the standards prescribed under Section 45(1) of the Factories Act, 1948,
(xxvii)two clinical thermometers,
(xxviii)an adequate supply of anti-tetanus serum,
(xxix)an arm-chair or a couch.