Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30A] [Entire Act] State of Kerala - Subsection Section 30A(viii) in Kerala Finance Act, 2016 (viii)after serial number 141A and the entries against in columns (2) and (3), the following serial numbers and entries shall, respectively, be inset1ed. namely: -
