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State of Jammu-Kashmir - Section

Section 6 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

6. Organisational set up at Division level.

(1)The Force in each zone shall be further distributed over divisions, hereinafter referred to as "Gamma Unit".
(2)Each Gamma Unit shall be headed by Deputy Director and shall be assisted by such number of other superior officers and enrolled members of the Force as may be appointed from time to time by the Director.
(3)For operational purpose, a division may be divided into further smaller sub-units each under the charge of an officer not below the rank of an Inspector who may be assisted by such number of enrolled members of the Force as may be determined from time to time by the Deputy Director.
(4)The strength, composition and territorial jurisdiction of Gamma Unit shall be such as may be determined by the Directives.Direction, Control, Power and Responsibilities