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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(2) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(2)Each Gamma Unit shall be headed by Deputy Director and shall be assisted by such number of other superior officers and enrolled members of the Force as may be appointed from time to time by the Director.