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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(a) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(a)A personal Ledger Account styled as "The Nabakrushna Choudhury Centre for Development Studies Pension Fund" shall be maintained by the Controller as its ex-officio Administrator in Special Treasury, Bhubaneswar. The Fund shall be operated by him under the designation of Controller, Nabakrushna Choudhury Centre for Development Studies, Orissa Pension Fund.