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State of Odisha - Section

Section 7 in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

7. Controller's Personal Ledger Account.

(a)A personal Ledger Account styled as "The Nabakrushna Choudhury Centre for Development Studies Pension Fund" shall be maintained by the Controller as its ex-officio Administrator in Special Treasury, Bhubaneswar. The Fund shall be operated by him under the designation of Controller, Nabakrushna Choudhury Centre for Development Studies, Orissa Pension Fund.
(b)D.D.O.'s P.L. A/c. in other Treasuries - In all other Treasuries where Pension will be disbursable being authorised by the Controller P.L. Account shall be maintained styled as "The Nabakrushna Choudhury Centre for Development Studies Pension Fund" to be operated by the D.D.O. under the designation "D.D.O. NCDS Pension Fund".
Note : At Bhubaneswar the D.D.O. P.L. Account shall be operated at District Treasury, Khurda.
(c)Deposits to be made by Challans - Deposits in to the P.L. Account shall be made by means of challans under the Head of Account "8011-Insurance and Pension Fund-106-Other Insurance Pension Funds" NCDS Pension Fund'.
(d)Payments to be made by cheques - All payments from the P.L. Accounts shall be made by means of Account Payee Cheque.
(e)Secretary to deposit in Controller's P.L. A/c. - All Deposits by the Secretary shall be made into Controller's P.L. Account operated at Bhubaneswar Special Treasury.
(f)Controller shall make the payments to the Secretary from his P.L. Account.
(g)Controller to issue allotments to the D.D.O. from time to time - The Controller shall from time to time allotments of funds in favour of different D.D.Os in Form N.C.D.S. PFR-16 with the form of Acknowledgement attached to it.
(h)D.D.O. to take special care to obtain allotments - Payment from the fund by the D.D.O. shall be subject to allotment available with him and the D.D.O. shall take special care to obtain allotments in advance.