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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(4) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(4)The Special Allowance allowed under this Regulation shall be transferred to a separate fund for utilization towards Renovation &Modernisation activities, for which detailed methodology shall be issued separately.