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Union of India - Section

Section 16 in The Quality Of Service Of Broadband Service Regulations, 2006

16. During consultation process there were different suggestions regarding measurement of the parameter and in the core group discussions it was generally agreed that the benchmark proposed in the Consultation Paper was difficult to measure and implement. It was deliberated in the core group discussions and generally agreed that measurement of the bandwidth utilisation for network links can be made using Multi Router Traffic Grapher (MRTG).