Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Madhya Pradesh - Subsection Section 50(4) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974 (4)The licensee shall ensure that the register required to be maintained by him under this rule has been brought up to Date before closing the business for the day.
