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State of Madhya Pradesh - Section

Section 50 in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

50. Maintenance of registers.

(1)A licensed dealer in captive animals, animal articles, trophies or uncured trophies or meat derived therefrom shall maintain a register in Form No. 21.
(2)A licensee who is a taxidermist or a manufacturer of animal articles shall maintain a register in Form No. 22.
(3)The licensee authorised to cook or serve meat in any eating house shall maintain a register in Form No. 23.
(4)The licensee shall ensure that the register required to be maintained by him under this rule has been brought up to Date before closing the business for the day.