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State of Uttar Pradesh - Section

Section 10 in The U.P. Consolidation Department Ministerial and Drawing Staff Service Rules, 1980

10.

(1)A candidate for direct recruitment to the posts, to which recruitment is to be made in accordance with the Subordinate Offices Ministerial Staff (Direct Recruitment) Rules, 1976, must be within the age-limits laid down in the said rules.
(2)A candidate for direct recruitment to the post of Tracer must have attained the age of 18 years and a candidate for direct recruitment to the post of Stenographer and Draftsman (qualified) must have attained the age of 21 years and must not have attained the age of more than 28 years on January 1 of the year in which recruitment is to be made, if the posts are advertised during the period January 1 to June 30, and on July 1, if the posts are advertised during the period July 1 to December 31:Provided that the upper age limit in the case of candidates belonging to the Scheduled Castes, Scheduled Tribes and such other categories as may be notified by the Government from time to time, shall be greater by such number of years as may be specified.