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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(2) in Punjab Regulation of Wood Based Industries Rules, 2019

(2)Register regarding consumption of Khair-wood and katha prepared by the traditional kathabhatties and kathabhatties using Indian Boiler Regulations (IBR) boilers shall be maintained in the following form, namely :-Consumption of Khairwood