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State of Punjab - Section

Section 9 in Punjab Regulation of Wood Based Industries Rules, 2019

9. Regulation of Khair wood, traditional Katha Bhatties and Katha Bhatties using boilers conforming to the Indian Boiler Regulations(IBR).

(1)Traditional Katha Bhatties shall be regulated by the Divisional Forest Officer as per provisions of the Management Plan approved by the Government of India, Ministry of Environment, Forests and Climate Change for the private forests closed under the Punjab Land Preservation Act, 1900 (Punjab Act No. II of 1900).
(2)Register regarding consumption of Khair-wood and katha prepared by the traditional kathabhatties and kathabhatties using Indian Boiler Regulations (IBR) boilers shall be maintained in the following form, namely :-Consumption of Khairwood