Section 12C(1) in Rajasthan Agricultural Loans (Taqavi) Rules, 1958
(1)subject to the general directions given by the District Development Committee, the Block Advisory Committee, and the Tehsil Taqavi Distribution Committee, and to the provisions of rule 26, the grant for distribution of Taqavi loans shall be utilised for the following purposes in the following order (i)for the digging of new well where necessary;(ii)for improving the existing menas of irrigation e.g. deepening the wells, improving and making pucca water channels as well as cleaning such channels wherever necessary; and(iii)in dry areas for bunding the fields to enable the use of dry farming methods as well as preventing soil erosion.