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[Cites 0, Cited by 0] [Section 12C(1)] [Section 12C] [Entire Act]

State of Rajasthan - Subsection

Section 12C(1)(iii) in Rajasthan Agricultural Loans (Taqavi) Rules, 1958

(iii)in dry areas for bunding the fields to enable the use of dry farming methods as well as preventing soil erosion.