Section 30(5) in Kerala University of Health Sciences Act, 2010
(5)The Faculty shall consist of the following members, namely:-(i)the Dean-Ex-officio Chairperson;(ii)the Chairperson of each Board of Studies for the subjects comprised in the Faculty;(iii)one member of each Board of Studies to be elected by the members of the Boards of Studies from among themselves, out of whom at least one shall be a post graduate teacher;(iv)two subject experts, preferably from outside the State, nominated by the Vice-Chancellor.
