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[Cites 0, Cited by 0] [Section 30(5)] [Section 30] [Entire Act]

State of Kerala - Subsection

Section 30(5)(iii) in Kerala University of Health Sciences Act, 2010

(iii)one member of each Board of Studies to be elected by the members of the Boards of Studies from among themselves, out of whom at least one shall be a post graduate teacher;