Himachal Pradesh High Court
Dev Prashar Commieett Bandhi & Another vs Dev on 27 April, 2026
Author: Virender Singh
Bench: Virender Singh
Dev Prashar Commieett Bandhi & Another versus Dev .
Prashar Temple & others CMPMO No.363 of 2023 27.04.2026 Present: Mr. Raman Jamalta, Advocate, for the petitioners.
Ms. Tamanna Sharma, Advocate, for of respondents No.1 to 3.
Mr. Rohit Sharma, Deputy Advocate General, for respondents No.4 and 5. rt List for consideration on 25th May, 2026.
CMP No. 8961 of 2023 The application is disposed of with a direction to the applicant-petitioner to file English translation of the Annexures, in issue, as and when directed by the Court to do so.
(Virender Singh) Judge April 27, 2026 (ps) ::: Downloaded on - 02/05/2026 10:26:51 :::CIS