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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1)(b) in Rajasthan Sports University, Jhunjhunu Act, 2013

(b)the Principal Secretary to the Government of Rajasthan, Finance Department, or his nominee not below the rank of a Deputy Secretary to the Government;