Bombay High Court
The Ugar Sugar Works Ltd vs Asst. Commissioner Of Income Tax Circle ... on 29 September, 2023
Author: K.R. Shriram
Bench: K.R. Shriram
Board Sr.No.:-501
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 3631 OF 2022
The Ugar Sugar Works Ltd. ....PETITIONER
V/S
Asst. Commissioner Of Income Tax Circle ....RESPONDENT
Sangli And Ors WITH WRIT PETITION NO. 2866 OF 2022 Symbiosis Open Education Society ....PETITIONER V/S Asst. Commissioner Of Income Tax Exemption ....RESPONDENT Circle Pune And Ors CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 29th September, 2023 P.C. :
Due to paucity of time, stand over to 06/11/2023. Interim order, if any, to continue till then.
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