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[Cites 0, Cited by 0] [Section 374] [Entire Act]

Union of India - Subsection

Section 374(2) in Rules of Procedure and Conduct of Business in Lok Sabha

(2)If a member is so named by the Speaker, the Speaker shall, on a motion being made forthwith put the question that the member (naming such member) be suspended from the service of the House for a period not exceeding the remainder of the session:Provided that the House may, at any time, on a motion being made, resolve that such suspension be terminated.