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Union of India - Section

Section 374 in Rules of Procedure and Conduct of Business in Lok Sabha

374. Suspension of Member.

(1)The Speaker, may, if deems it necessary, name a member who disregards the authority of the Chair or abuses the rules of the House by persistently and wilfully obstructing the business thereof.
(2)If a member is so named by the Speaker, the Speaker shall, on a motion being made forthwith put the question that the member (naming such member) be suspended from the service of the House for a period not exceeding the remainder of the session:Provided that the House may, at any time, on a motion being made, resolve that such suspension be terminated.
(3)A member suspended under this rule shall forthwith withdraw from the precincts of the House.