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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1)(d) in Central Electricity Regulatory Commission (Sharing of Inter State Transmission Charges and Losses) Regulations, 2010

(d)Processed meter reading from all SEMs for computation of deviations from the sum of the Approved Withdrawal / Injection, Approved Additional Medium Term Withdrawal / Injection and Approved Short Term Withdrawal / Injection (MW) and time blocks for which such deviation is recorded. This data shall be received from RLDCs,