Section 17 in Bihar School Examination Board, (Issuance of No-objection certificate, Affiliation norms and Procedure for physical education Regulation, 2019
17. Sale/Transfer of the college.
- The Board will not permit sale/transfer of the institution/college or any property of the institution/college through an agreement sale deed by one society/management/trust to an another society/management/trust. If such act is done apparently or impliedly the Board will withdraw affiliation with immediate effect.
