Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(13)] [Section 6] [Entire Act]

State of Goa - Subsection

Section 6(13)(a) in The Goa Children's Act, 2003

(a)Supervision and control generally of all matters relating to the management of homes in accordance with the provisions of this Act.