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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(3)(I) in Andhra Pradesh Law Courses (Regulation of Admissions into 3 year and 5 year LL.B/B.L. Courses through Common Entrance test) Rules, 2003

(I)Physically Handicapped (PH) - There shall be 3% (Three Per ' horizontal reservation in each cai (OC, BC, SC, ST) for Visually handicapped/ hearing impaired/orthopaedically Handicapped (each 1%).