Section 7(3) in Andhra Pradesh Law Courses (Regulation of Admissions into 3 year and 5 year LL.B/B.L. Courses through Common Entrance test) Rules, 2003
(3)Reservation for Special Categories. - Seats shall also be reserved in each course for the following categories, to the extent indicated against them.(I)Physically Handicapped (PH) - There shall be 3% (Three Per ' horizontal reservation in each cai (OC, BC, SC, ST) for Visually handicapped/ hearing impaired/orthopaedically Handicapped (each 1%).(II)Children of Armed Persons (CAP) - 2% (Two Percent) for the children of armed persons i.e., Ex-Servicemen, Defence Personnel including the Children of Border Security Force and the Central Reserve Police Force residing in Andhra Pradesh for a minimum period of 5 years.Order of Priorities:Priority 1. - Children of Armed Forces personnel killed in Action.Priority 2. - Children of Armed Forces Personnel disabled in action and invalidated out from service on Medical grounds.Priority 3. - Children of Armed Forces Personnel who are in receipt of Gallantly Awards. The order of merit for consideration of the Gallantry Awards being as given below:(i)Param Vir Chakra (ii) Ashoka Chakra (iii) Sarvotham Yudh Seva Medal (iv) Mahavir Chakra (v) Kirti Chakra (vi) Uttam Yudh Seva Medal (vii) Vir Chakra (viii) Shourya Chakra (ix) Yuddha Seve Medal (x) Sena/Nau Sena/ Vayu Sena Medal (xi) Mention in Despatches.Priority 4. - Children of other Ex-servicemen, ServicemenNote. - The candidates who do not come under any of the priorities 1 to 4 shall not be eligible for consideration under this category.(iii)National Cadet Corps (NCC) - 1% (One Percent) for National Cadet Corps candidates.The seats under NCC will be considered in the following order of priority:Priority 1. - NCC cadet participants at International level selected for the youth exchange Programme.Priority 2. - NCC participants at National level in the following order of priority: (i) Republic day camp at New Delhi (ii) All India Thai Sainik Camp - Nau Sainik camp/Vayu Sainik Camp for Republic Day banner completion (iii) National Integration camp at A & N Islands (iv) Participants of para-jumps/Sky diving/ mountaineering at National level/Medal winners at National shooting competition with National Rifle Association/Award winner in NCC games at National level.Priority 3:(i)Participation of Republic Day parade at State level.(ii)Participants of Independence Day parade at State Level.Note. - 1. Priority within the selected category will be given to C, B, A certificate holders in that order. In case of 5 year law course the priority will be B&A.
