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[Cites 0, Cited by 0] [Section 72] [Entire Act]

Union of India - Subsection

Section 72(1) in The Copyright Rules, 2013

(1)There shall be kept at the Copyright Office the following indexes both in physical and electronic form for each part of the Register of Copyrights namely:-
(i)a general Author Index;
(ii)a general Title Index;
(iii)an Author Index of works in each language; and
(iv)a Title Index of works in each language.