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Union of India - Section

Section 72 in The Copyright Rules, 2013

72. Indexes.

(1)There shall be kept at the Copyright Office the following indexes both in physical and electronic form for each part of the Register of Copyrights namely:-
(i)a general Author Index;
(ii)a general Title Index;
(iii)an Author Index of works in each language; and
(iv)a Title Index of works in each language.
(2)Every Index shall be arranged alphabetically in the form of cards.