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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(a) in The Petroleum and Natural Gas Regulatory Board (Authorizing Entities to Lay, Build, Operate or Expand Petroleum and Petroleum Products Pipelines) Regulations, 2010

(a)which is laying, building, operating or expanding or which proposes to lay, build operate or expand a petroleum and petroleum products pipeline for transporting one or more petroleum products including LPG and LNG: or