Section 3 in The Petroleum and Natural Gas Regulatory Board (Authorizing Entities to Lay, Build, Operate or Expand Petroleum and Petroleum Products Pipelines) Regulations, 2010
3. Applicability.
- These regulations shall apply to an entity-(a)which is laying, building, operating or expanding or which proposes to lay, build operate or expand a petroleum and petroleum products pipeline for transporting one or more petroleum products including LPG and LNG: or(b)which proposes or is directed by the Board to convert a dedicated or contract carrier pipeline for supply of petroleum products to a specific consumer into a common or contract carrier petroleum and petroleum products pipeline, as the case may be,
