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[Cites 1, Cited by 1]

Himachal Pradesh High Court

The Hpseb & Ors. vs . Manju Rani & Ors. on 31 August, 2022

Bench: Sabina, Sushil Kukreja

The HPSEB & Ors. vs. Manju Rani & Ors.

.

LPA No.184 of 2021 31.08.2022 Present: Mr. Tara Singh Chauhan, Advocate, for the appellants.

Mr. Varun Thakur, Advocate, for respondent No.1.

Mr. Vikrant Chandel, Deputy Advocate General, for respondents No.2 to 4/State.

r to None for respondent No.5.

Learned counsel for respondent No.1 has submitted that he does not want to file any counter to the affidavit filed by the appellants.

List after one week.







                                                              ( Sabina )





                                                                Judge




                                                        ( Sushil Kukreja )
                August 31, 2022                              Judge
                      (Yashwant)




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