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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(1)(f) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(f)ten Principals (or his representative not below the rank of Professor) of the affiliated colleges to be nominated by the Vice- Chancellor;