Section 30(1) in Dr. Babasaheb Ambedkar Technological University Act, 2014
(1)The Academic Council shall be principal academic authority of the University and it shall consist of the following members, namely :-(a)The Vice-Chancellor, ex officio Chairman;(b)Dean of Research and Development and Deans of Faculties;(c)all Heads of the Regional centres and Sub-centres of the University;(d)all Heads of University schools and departments;(e)two Head of Institutions (or his representative not below the rank of Professor) of recognized institutions, to be nominated by the Vice-Chancellor;(f)ten Principals (or his representative not below the rank of Professor) of the affiliated colleges to be nominated by the Vice- Chancellor;(g)Chairman or his representative, Rashtriya Chemicals and Fertilizers, Bombay;(h)Chairman of all Boards of Studies;(i)ten experts from different branches of technology, to be nominated by the Vice-Chancellor;(j)three teachers, to be nominated by the Vice-Chancellor, one from among professors, one from among associate professors and one from among assistant professors of the University by rotation according to their seniority.
