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State of Karnataka - Section

Section 2 in The Karnataka Appropriation Act, 2017

2. Issue of Rupees 759094.33 Lakhs out of the Consolidated Fund of the State of Karnataka for the Financial year 2016-17.

- From and out of the Consolidated Fund of the State of Karnataka, there may be paid and applied further sums not exceeding those specified in column 5 of the Schedule amounting in the aggregate to the sum of Rupees Seven thousand five hundred and ninety crores ninety four lakhs and thirty three thousand towards defraying the several charges which will come in the course of payment during the Financial Year 2016-17 in respect of the services specified in column 2 of the Schedule.