Section 30(2)(a) in The Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977

[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

(a)the manner of depositing rent under sub-section 2 of Section 16 and the manner of service of notice of such deposit of rent on the landlord;

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