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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(vi) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(vi)If a vacancy of a member of the Managing committee of a Project committee arises, the Government shall nominate one of the general body members of the Project committee as a Member of the managing committee.