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State of Rajasthan - Section

Section 36 in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

36. Causal Vacancies.

- A vacancy arising in any of the Farmers' Organization either due to disqualification, death, resignation, recall, or by any other reason, such vacancy shall be filled for the remaining period in the following manner -
(i)If a vacancy in the office of the President of the Water Users' Association arises, the Managing committee of the Distributary committee in which the Water Users' Association is situated, shall nominate one of the existing Managing committee Members of the Water Users' Association as President of Water Users' Association. Where the Distributary committee does not exist the nomination shall be made by the Project Authority.
(ii)If a vacancy of Member of Managing committee of Water Users' Association arises, the Managing committee of the Distributary committee shall nominate, any one of the Member of Water Users' Association from that particulars constituency in which vacancy has arisen, as a Member of the Managing committee. Where the Distributary committee does not exist the nomination shall be made by the Project Authority.
(iii)If a vacancy in the office of a President of a Distributary committee arises, the Managing committee of the Project committee in which the Distributary area is situated, shall nominate, one of the member of the Managing committee of the Distributary committee as the President of the Distributary committee.
(iv)If a vacancy of the Member of Managing committee of a Distributary committee arises the Managing committee of the Project committee shall nominate one of the members of general body of the Distributary committee as a member.
(v)If a vacancy in the office of the Chairperson of the Project committee arises the Government shall nominate one of the members of Managing committee of the Project committee as the Chairperson.
(vi)If a vacancy of a member of the Managing committee of a Project committee arises, the Government shall nominate one of the general body members of the Project committee as a Member of the managing committee.
CHAPTER-IX Changes in the Farmers Organisation