Punjab-Haryana High Court
State Of Haryana And Others vs Gurpreet Singh on 1 May, 2012
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No.5770 of 2010 (O&M)
(L.A.C. No.331 of 2007)
State of Haryana and others
...... Appellants
Versus
Gurpreet Singh
.... Respondent
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. H.S. Hooda, Advocate General, Haryana with Mr. D.D. Gupta, Addl. Advocate General, Haryana and Mr. Ashish Gupta, Asstt. Advocate General, Haryana. Mr. Harsh Garg, Advocate for Mr. Rakesh Gupta, Advocate for the land owner. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1714 of 2009, titled as State of Haryana and another Vs. Pala Ram and others.
(RAJESH BINDAL) 01.05.2012 JUDGE sarita