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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(1) in Central Electricity Authority (Furnishing of Statistics, Returns and Information) Regulations, 2007

(1)The Authority may revise format(s) time schedule(s) frequency (ies) or manner of furnishing the data or may add or delete format(s) as and when necessary to carry out its functions under clause (i) of section 73 of the Electricity Act, 2003.