Himachal Pradesh High Court
Ajay Kumar vs . Manju Kumari. on 3 August, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Ajay Kumar vs. Manju Kumari. CMP(M) No.823 of 2022. . 03.08.2022. Present: Mr. Rahul Thakur, Advocate, for the applicant/appellant.
Mr. Rajesh Parkash, Advocate, for the respondent.
CMP(M) No.823 of 2022.
By medium of this application, the applicant/appellant has sought condonation of 79 days' delay that has crept up in filing of the appeal. Learned counsel for the respondent states that he has no objection to condone the aforesaid delay. Accordingly, the application is allowed and delay condoned. The application stands disposed of.
Appeal be registered.
FAO(FC) No. of 2022.
Since, the instant proceedings emanate out of a matrimonial discord, therefore, it is incumbent upon this Court to make an endeavour to have the matter amicably settled. Let both the parties remain present before this court on the next date of hearing.
List on 16.11.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) August 03, 2022. Judge (krt) ::: Downloaded on - 03/08/2022 20:05:51 :::CIS