Himachal Pradesh High Court
Pawan Kumar vs . Surinder Kumar on 20 April, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Pawan Kumar vs. Surinder Kumar .
RSA No.346 of 2019 20.04.2022 Present: Ms.Meena Kumari, Advocate, vice Mr. Bhuvnesh Sharma, Advocate, for the appellant.
Mr. Tarun K. Sharma, Advocate, for the respondent.
RSA No. 346 of 2019 List after two weeks.
CMP No.6966 of 2019 Reply, as prayed, be filed within one week. List for consideration along with main appeal.
Interim to continue till further orders.
(Vivek Singh Thakur) Judge April 20, 2022 (veena) ::: Downloaded on - 20/04/2022 20:08:34 :::CIS