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State of Assam - Section

Section 89 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

89. For earthquake protection.

(1)IS:1893-2002 "Criteria for Earthquake Resistant Design of Structures (Fifth Revision)";
(2)IS:13920-1993 "Ductile Detailing of Reinforced Concrete Structures subjected to Seismic Forces - Code of Practice";
(3)IS:4326-1993 "Earthquake Resistant Design and Construction of Buildings - Code of Practice (Second Revision)";
(4)IS:13828-1993 "Improving Earthquake Resistance of Low Strength Masonry Buildings - Guidelines";
(5)IS:13827-1993 "Improving Earthquake Resistance of Earthen Buildings - Guidelines";
(6)IS:13935-1993 "Repair and Seismic Strengthening of Buildings - Guidelines".