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Union of India - Section

Section 9 in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

9. Supervision and Operation within the licensed premises.

- The operation of the licensed premises shall be under the supervision of persons having knowledge of the equipments being used in the premise and who are trained in handling the compressed gas, and other operators shall be conversant with the hazards associated with the compressed gas and fire fighting operation.