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Union of India - Section

Section 12 in The Legal Metrology (General) Rules, 2011

12. Measures (other than measuring instruments).

(1)Every measure used or intended to be used for -
(a)any transaction, or
(b)protection,
shall conform as regards physical characteristics, configuration, constructional details, materials, performance, tolerances and such other details, to the corresponding specifications laid down for such measure in Sixth Schedule.
(2)The maximum permissible error in such measure shall be such as is specified in the corresponding specifications laid down for such measure in Sixth Schedule.