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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1) in The Legal Metrology (General) Rules, 2011

(1)Every measure used or intended to be used for -
(a)any transaction, or
(b)protection,
shall conform as regards physical characteristics, configuration, constructional details, materials, performance, tolerances and such other details, to the corresponding specifications laid down for such measure in Sixth Schedule.